Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act] Union of India - Subsection Section 104(4)(b) in The Multi-State Co-Operative Societies Act, 2002 (b)fraudulently defaces, destroys or removes any list, notice or other document affixed by or under the authority of a returning officer; or