Delhi High Court - Orders
Acme Tele Power Limited vs Controller Of Patents And Designs And ... on 22 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 353/2022
ACME TELE POWER LIMITED ..... Appellant
Through: Mr.Dhanesh Relan, Mr.Arindam Dey,
Ms.Brinda Ajmani, Advs.
versus
CONTROLLER OF PATENTS AND DESIGNS AND ANR
..... Respondents
Through: Mr.Harish V.Shankar, CGSC with
Mr.Srish Kumar Mishra, Mr.Sagar
Mehlawat, Mr.Alexander Mathai
Paikaday, Advs. (M-9810788606)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.11.2022 The learned counsel for the appellant, on instructions, prays for leave to withdraw the present appeal.
The appeal is accordingly dismissed as withdrawn.
NAVIN CHAWLA, J NOVEMBER 22, 2022 RN Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:23.11.2022 18:14:03