Supreme Court - Daily Orders
Cce And St Jaipur 1 vs M/S Shree Mohan Industries Jaipur ... on 30 October, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.8 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). OF 2017
Diary No(s). 23257/2017
CCE AND ST, JAIPUR 1 Appellant(s)
VERSUS
M/S SHREE MOHAN INDUSTRIES, JAIPUR,RAJASTHAN Respondent(s)
(IA No.106692/2017-CONDONATION OF DELAY IN FILING
IA No.106694/2017-STAY APPLICATION and
IA No.106693/2017-CONDONATION OF DELAY IN REFILING)
Date : 30-10-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Ms. Pinky Anand, ASG
Ms. Rashmi Malhotra,Adv.
Mr. Rishabh Jain, Adv.
Mr. Sumit Teterwal, Adv.
Mr. B. Krishna Prasad, AOR
Ms. Shivani Luthra Lohiya,Adv.
Mr. Karan Nagrath, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the appellant and perused the relevant material.
Delay condoned.
Issue notice.
Tag with C.A. Nos.12751-12752/2017.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.10.30 16:53:10 IST Reason: