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Supreme Court - Daily Orders

Cce And St Jaipur 1 vs M/S Shree Mohan Industries Jaipur ... on 30 October, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.8                            COURT NO.3               SECTION XIV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                 CIVIL APPEAL NO(S).         OF 2017
                                         Diary No(s). 23257/2017

     CCE AND ST, JAIPUR 1                                              Appellant(s)

                                                  VERSUS

     M/S SHREE MOHAN INDUSTRIES, JAIPUR,RAJASTHAN                      Respondent(s)

     (IA No.106692/2017-CONDONATION OF DELAY IN FILING
     IA No.106694/2017-STAY APPLICATION and
     IA No.106693/2017-CONDONATION OF DELAY IN REFILING)

     Date : 30-10-2017 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Appellant(s)               Ms.   Pinky Anand, ASG
                                    Ms.   Rashmi Malhotra,Adv.
                                    Mr.   Rishabh Jain, Adv.
                                    Mr.   Sumit Teterwal, Adv.
                                    Mr.   B. Krishna Prasad, AOR
                                    Ms.   Shivani Luthra Lohiya,Adv.
                                    Mr.   Karan Nagrath, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the appellant and perused the relevant material.

Delay condoned.

Issue notice.

Tag with C.A. Nos.12751-12752/2017.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.10.30 16:53:10 IST Reason: