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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(w) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(w)to encourage and facilitate the organizations of weekly markets, festival Bazars, night markets to celebrate important occasions, holidays including city/town/market formation day etc;