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State of Haryana - Section

Section 12 in Faridabad Complex Administration Building Rules, 1989

12. Notice of commencement of work. Sections 43(2), 57(2)(m).

- A person who has been given permission under rule 8 and who intends to commence erection or re-erection shall give to the Chief Administrator, or any person authorised by him in this behalf not less than one weeks notice in form BR VIII of the date and time of erection or re-erection of building.