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[Cites 0, Cited by 10] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(5) in The Companies Act, 2013

(5)Without prejudice to sub-section (1), where the financial statements of a company do not comply with the accounting standards referred to in sub-section (1), the company shall disclose in its financial statements, the deviation from the accounting standards, the reasons for such deviation and the financial effects, if any, arising out of such deviation.