Orissa High Court
Chandrama Pradhan vs Ombudsman (Mgnrega/Pmay- .... ... on 24 July, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11976 of 2024
Chandrama Pradhan .... Petitioner
Ms. S. Sahoo, Advocate
-versus-
Ombudsman (MGNREGA/PMAY- .... Opposite Parties
G) & another
Mr. P.K. Rout, AGA
(for Opposite Party No.2)
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
24.07.2024 Order No.
04. This matter is taken up through hybrid mode.
2. As prayed by Mr. Rout, learned Additional Government Advocate for the State-Opposite Party No.2, further four week's time is granted to file the Counter Affidavit.
3. The matter be listed in the week commencing from 26th August, 2024 along with the connected matter, which is on board.
4. Interim order passed earlier shall continue till the next date.
(S.K. MISHRA) JUDGE Signature Not Verified Digitally Signed Banita Signed by: BANITA PRIYADARSHINI PALEI Designation: SR. STENOGRAPHER Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA, CUTTACK Date: 25-Jul-2024 18:28:24