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Board Of Trustees Of The Port Of Kandla vs M/S Patel Engineering Works on 29 January, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

         ITEM NO.27                                           COURT NO.5                   SECTION IX

                                               S U P R E M E C O U R T O F          I N D I A
                                                       RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)......CC                                    No(s).
         1529-1530/2016

         (Arising out of impugned final judgment and order dated 11/06/2015
         in FA No. 1369/1988 with FA No. 1370/1988 passed by the High Court
         Of Gujarat At Ahmedabad)

         BOARD OF TRUSTEES OF THE PORT OF KANDLA                                            Petitioner(s)

                                                                     VERSUS

         M/S PATEL ENGINEERING WORKS AND ANR                                                Respondent(s)

         (with appln. (s) for c/delay in filing SLP and c/delay in refiling
         slp)

         Date : 29/01/2016 These petitions were called on for hearing today.

         CORAM :
                                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

         For Petitioner(s)                           Mr. Tushar Mehta,ASG
                                                     Mr. D.P. Mohanty,Adv.
                                                     Mr. Abhishek Vinod Deshmukh,Adv.
                                                     M/s. Parekh & Co.,Adv.


         For Respondent(s)


                                          UPON hearing the counsel the Court made the following
                                                             O R D E R

Exemption from filing certified copy of the impugned order and exemption from filing official English translation is allowed.

Delay condoned.

The special leave petitions are dismissed.

Reason: The signed card of Mrs. Sarita Purohit,Court Master is being used by Mr. Om Parkash Sharma,AR-CUM-PS for uploading the proceedings dated 29.1.2016 of Court No.5.

                          [O.P. SHARMA]                                         [INDU BALA KAPUR]
                           AR-cum-PS                                              COURT MASTER