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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(2)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)Shelter Home:
(i)separate shelter homes for girls and boys; and
(ii)separate shelter homes for girls above the age of ten years, and for boys in the age groups of eleven to fifteen years and sixteen to eighteen years.