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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 97(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(2)The recognised stock exchange(s) shall also monitor adequacy/accuracy of the disclosures made by listed entity with respect to provisions of these regulations.