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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)The clinical establishments shall be classified depending upon the following criteria namely (a) Location of the clinical establishment as mentioned under rule 40; (b) System of Medicine practiced by the clinical establishment as mentioned under rule 32; (c) Service facilities offered by the clinical Establishment or (d) any other criteria as may be notified by the Government from time to time.