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Union of India - Section

Section 6 in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004

6. [ 5A Registration of interconnect agreements by 7 [Direct to Home (DTH) operators, HITS operators and/PTV service providers]. -(a) 8 [All direct to home operators, HITS operators and/PTV service providers] shall register with the Authority interconnect agreements entered into by them with broadcasters as well as subsequent modification/amendment thereto, within the time frame specified under clause 5A(b).(1) First Reporting for existing DTH operators.-30th April, 2006 for all interconnect agreement, which had been entered into prior to the date of this notifications made upto March 31, 2006.