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[Cites 0, Cited by 0] [Section 807] [Entire Act]

Bengal Presidency - Subsection

Section 807(b) in Police Regulations, Bengal , 1943

(b)The examination shall be held in January each year at the headquarters of each district on a date to be fixed by the Inspector-General who will also nominate an officer to set and correct the papers. The marks to be assigned to each paper shall be 100 and the pass marks 60 and the time allowed for each paper shall be three hours.