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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(l) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(l)extent of the autonomy which the teaching departments of the university or colleges may have and the matters in relation to which such autonomy may be exercised;