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[Cites 0, Cited by 0] [Section 368] [Entire Act]

State of Jharkhand - Subsection

Section 368(j) in Jharkhand Municipal Act, 2011

(j)the prevention of the spread and the eradication of malaria, the destruction of mosquitoes and the removal or abatement of conditions permitting or favouring the multiplication or prevalence of mosquitoes;