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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Gujarat - Subsection

Section 104(2)(c) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(c)give an intimation of the transfer to the [Mamlatdar] [This word was substituted for the word 'Tahsildar' by Schedule III, Clause 1.], the landlord and the tenants concerned.