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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(2)(a) in Gujarat Aerial Ropeways Act, 1955

(a)powers of Inspectors under section 4;
(aa)[ construction, opening, maintaining and working of aerial ropeway under section 5; [Clauses (aa) and (aaa) inserted by the Bombay Aerial Ropeways (Gujarat Amendment) Act, 2004 (Gujarat 20 of 2004), dated 18* June 2004 (w.e.f. 01-08-2004).]
(aaa)other information and documents which shall contain with the application under section 7;]