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Supreme Court - Daily Orders

Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 9 September, 2024

     ITEM NO.1779                         COURT NO.10                 SECTION XI-A

                             S U P R E M E C O U R T O F      I N D I A
                                     RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)             NO(S).   14344/2017

     COMMISSIONER OF INCOME TAX, SAMBALPUR                         PETITIONER(S)

                                               VERSUS

     KAMALJEET SINGH AHLUWALIA & ORS.                              RESPONDENT(S)


      (IA No. 16438/2024 - APPLICATION FOR ABATEMENT
      IA No. 16646/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
      IA No. 8962/2024 - APPLICATION FOR SUBSTITUTION)

     Date : 09-09-2024 These applications were called on for hearing
     today.

     CORAM : HON'BLE MR. JUSTICE S.V.N. BHATTI
                                [IN CHAMBER]

     For Petitioner(s)           Mr. Ishan Kapoor, Adv.
                                 Mr. Raj Bahadur Yadav, AOR

                                 Mrs. Anil Katiyar, AOR

     For Respondent(s)           Mr. Shiv Mangal Sharma, Adv.
                                 Ms. Nidhi Jaswal, Adv.
                                 For M/S. Aura & Co., AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

IA No.16438/2024, IA No.16646/2024, IA No.8962/2024 Issue notice to the proposed respondent(s), including dasti.

     (JAGDISH KUMAR)                                            VEENA RANI NAGPAL
     COURT MASTER (SH)                                          (BRANCH OFFICER)


Signature Not Verified

Digitally signed by
Jagdish Kumar
Date: 2024.09.12
15:11:34 IST
Reason: