Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 9 September, 2024
ITEM NO.1779 COURT NO.10 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 14344/2017
COMMISSIONER OF INCOME TAX, SAMBALPUR PETITIONER(S)
VERSUS
KAMALJEET SINGH AHLUWALIA & ORS. RESPONDENT(S)
(IA No. 16438/2024 - APPLICATION FOR ABATEMENT
IA No. 16646/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 8962/2024 - APPLICATION FOR SUBSTITUTION)
Date : 09-09-2024 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE S.V.N. BHATTI
[IN CHAMBER]
For Petitioner(s) Mr. Ishan Kapoor, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Shiv Mangal Sharma, Adv.
Ms. Nidhi Jaswal, Adv.
For M/S. Aura & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No.16438/2024, IA No.16646/2024, IA No.8962/2024 Issue notice to the proposed respondent(s), including dasti.
(JAGDISH KUMAR) VEENA RANI NAGPAL
COURT MASTER (SH) (BRANCH OFFICER)
Signature Not Verified
Digitally signed by
Jagdish Kumar
Date: 2024.09.12
15:11:34 IST
Reason: