Section 36(2)(v) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(v)the period at which and the manner in which the boats and vehicles shall be cleansed and disinfected under section 16 ;

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