Himachal Pradesh High Court
Unknown vs /Rohit) on 8 March, 2021
Bench: Ravi Malimath, Jyotsna Rewal Dua
LPA No. 11 of 2021 .
08.03.2021. Present: Mr. Daleep Singh Kaith, Advocate, for the appellant.
At the request of learned counsel for the appellant, post on 15.03.2021.
( Ravi Malimath )
Judge
r ( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 254 of 2017
.
08.03.2021. Present: Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan
Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for the petitioners.
Mr. Jai Ram Sharma, Advocate, for the respondent.
CMP No. 1952 of 2021For the reasons assigned in the application, the same is allowed. The application stands disposed off.
CWP No. 254 of 2017rPost for final hearing after four weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 253 of 2017
.
08.03.2021. Present: Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan
Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for the petitioners.
Mr. Jai Ram Sharma, Advocate vice Mr. Ramakant Sharma, Advocate, for the respondent.
CMP No. 1951 of 2021For the reasons assigned in the application, the same is allowed. The application stands disposed off.
CWP No. 253 of 2017rPost for final hearing after four weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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Ex. Pt. No. 28 of 2021
.
08.03.2021. Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for the respondents.
At the request of learned Senior Additional Advocate General, post on 10.03.2021.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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Ex. Pt. No. 27 of 2021
.
08.03.2021. Present: Mr. A.K. Gupta, Advocate, for the petitioners.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for the respondents.
At the request of learned Senior Additional Advocate General, post on 10.03.2021.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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OMP (M) No. 5 of 2021
.
08.03.2021 Present: Mr. Vivek Singh Attri, Advocate, for the
applicant/appellant.
The copy of the order of the Hon'ble Supreme Court dated 25.8.2020, passed in Special Leave to Appeal
(c) No. 5491 of 2020, is placed for consideration before us.
In terms of the said order, the stay of further proceedings has been granted, pursuant to the final judgment and order dated 10.1.2020 passed in ARBA No. 15/2019 by the Hon'ble High Court of Himachal Pradesh.
In view of the same, the consideration of this matter is deferred. Post for consideration after disposal of the said Special Leave to Appeal, on the mention thereof.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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Ex. Pt. No. 02 of 2021
.
08.03.2021. Present: Mr. Shivendra Singh, Advocate, for the petitioner.
Mr. Shyam S. Chauhan, Advocate, for the
respondents.
At the request of learned Counsel for the respondents, post on 10.03.2021.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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Ex. Pt. No. 01 of 2021
.
08.03.2021. Present: Mr. Shivendra Singh, Advocate, for the petitioner.
Mr. Shyam S. Chauhan, Advocate, for the
respondents.
At the request of learned Counsel for the respondents, post on 10.03.2021.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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Ex. Pt. No. 215 of 2020
.
08.03.2021. Present: Mr. Lovneesh Kanwar, Advocate, for the
petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for the respondents.
Call on 22.03.2021, at the request of learned Senior Additional Advocate General.
r ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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Ex. Pt. No. 119 of 2020
.
08.03.2021. Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for the respondents.
Post alongwith Execution Petition No. 13 of 2019 after two weeks.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 857 of 2019
.
08.03.2021. Present: Nemo for the petitioner.
Mr. Manohar Lal Sharma, Advocate, vice Mr. Vijay Arora, Advocate, for respondents No. 1 and 2. Petitioner's counsel is not present. Post after two weeks.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 1237 of 2021
.
08.03.2021. Present: Nemo for the petitioner.
Mr. Lakshay Thakur, Advocate, for the
respondents.
CWP No.1237/2021 & CMP No.2091/2021 At the request of learned counsel for the respondents, two weeks' time is granted to file reply. List thereafter.
r ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 851 of 2021
.
08.03.2021 Present: Mr. Devender K. Sharma, Advocate, for the
petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh and Mr. Amit Kumar Dhumal, Dy. AGs, for the respondent/State.
CWP No. 851/2021 & CMP No. 1509/2021 At the request of learned Additional Advocate General, list on 10th March, 2021.
r ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 738 of 2021
.
08.03.2021 Present: Mr. I.D. Bali, Senior Advocate with Mr. Virender
Bali, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh and Mr. Amit Kumar Dhumal, Dy. AGs, for the respondents/State.
CWP No. 738/2021 & CMP No. 1337/2021 Issue rule nisi.
Post before learned Single Judge.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 737 of 2021
.
08.03.2021 Present: Ms. Shashi Kiran, Advocate, for the petitioners.
Mr. Shashi Shirshoo, Central Government
Counsel, for the respondents.
CWP No. 737/2021 & CMP No. 1335/2021 At the request of learned Central Government Counsel, one week's final time is granted to file reply. List on 15th March, 2021.
( Ravi Malimath )
r Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 3281 of 2021 a/w CWP Nos.1170, 1175, 1179, 1185, 1186, 1950, 4754 and 4755 of 2020 .
08.03.2021 Present: Mr. S.D. Gill, Advocate, for the petitioners, in all the petitions.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Mr. Dalip K. Sharma, Advocate, for respondents- Para Medical Council.
Mr. Arun Kumar, Advocate, for respondent-Vivid Edutech.
Mr. Suresh Kumar, Advocate, for respondent- Punjab Technical University.
Post on 10.03.2021.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No.4753 of 2020
.
08.03.2021 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay
Thakur, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for respondents No.1 to 4/State.
Mr. Ashwani Dhiman, Advocate, respondent No.6.
At the request of learned Senior counsel for the petitioner, post next week.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWPOA No. 4227 of 2020
.
08.03.2021 Present: Mr. Ajay Sharma, Advocate vice Mr. Peeyush
Verma, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
At the request of learned vice counsel for the petitioner, two weeks' time is granted to file the rejoinder.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 705 of 2021
.
08.03.2021 Present: Mr. Karan Singh Parmar, Advocate, for the
petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Anil Jaswal, Addl. AGs and Mr. Amit Kumar Dhumal, Dy. AG, for respondents No.1 & 2/State.
Mr. Neeraj K. Sharma, Advocate, for respondent No.3.
CWP No. 705/2021 & CMP No. 1256/2021 Issue rule nisi.
rPost before the learned Single Judge.
Reply, if any, be filed by the next date.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 1400 of 2021
.
08.03.2021 Present: Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan
Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the petitioners.
At the request of learned Additional Advocate General, post next week.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 88 of 2021
.
08.03.2021 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Notice. Mr. Ranjan Sharma, learned Additional Advocate General, takes notice on behalf of the respondents/State. Reply be filed within four weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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.
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CWP No. 4423 of 2020 a/w
CWPs No.1258 of 2020, 4154 .
of 2020, 4428 of 2020 and 1465 of 2020 08.03.2021 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Advocate r General, to Notice. Mr. Ranjan Sharma, learned Additional takes notice on behalf of the respondents/State. Reply be filed within four weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 4423 of 2020 a/w CWPs No.1258 of 2020, 4154 of 2020, 4428 of 2020 &1465 of 2020 .
CWP No. 4423 of 202008.03.2021 Present: Mr. C.N. Singh, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Mr. J.L. Bhardwaj, Advocate, for respondents No. 7 and 8.
CWP No. 1258 of 2020Mr. Rajesh Kumar, Advocate, vice counsel, for, the the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Mr. Vikrant Thakur, Advocate, for respondent No. 4. CWP No. 4154 of 2020 Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
CWP No. 4428 of 2020Mr. C.N. Singh, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Mr. J.L. Bhardwaj, Advocate, for respondent No. 7. CWP No. 1465 of 2020 Mr. A.K. Vashishta, Advocate, for the petitioner.
::: Downloaded on - 09/03/2021 20:22:04 :::HCHPMr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, .
Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Mr. Vikrant Thakur, Advocate, for the respondent-HPPSC.
Post on 09.03.2021.
r to ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 291 of 2021
.
08.03.2021 Present: Mr. Basant Thakur, Advocate vice Ms. Devyani Sharma, Advocate, for the petitioners.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Post on 09.03.2021.
r ( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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LPA No. 12 of 2018
.
08.03.2021 Present: Mr. Karan Singh Parmar, Advocate, for the appellant.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for respondents No.1 to 3/State.
Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for respondent No.4.
Post on 09.03.2021.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 715 of 2021
.
08.03.2021 Present: Mr. Pankaj Sawant, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
At the request of learned Additional Advocate General, two weeks' further time is granted to file reply, if any. Post on 22.03.2021.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 543 of 2021
.
08.03.2021 Present: Mr. Abhimanyu Rathore and Ms. Poonam Gehlot, Advocates, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
At the request of learned counsel for the petitioner, post the matter after four weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 342 of 2021
.
08.03.2021 Present: Mr. Basant Thakur, Advocate vice Ms. Devyani Sharma, Advocate, for the petitioners.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
At the request of learned Additional Advocate General, a week's time is granted to file reply, if any. List thereafter.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 5704 of 2020
.
08.03.2021 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Vijay Chaudhary, Advocate for the respondents.
CWP No.5704/2020 & CMP No.13300/2020 At the request of learned counsel for the petitioner, two weeks' time is granted to file rejoinder.
Post on 22.03.2021.
( Ravi Malimath )
r Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 5431 of 2020 a/w
CWP No. 5465/2020
.
CWP No.5431/2020
08.03.2021 Present: None for the petitioners.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for respondent No.1/State.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
CWP No.5465/2020rNone for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondent.
Petitioners' counsel is not present. Post next week.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 5377 of 2020
.
08.03.2021 Present: Ms. Shivani, Advocate vice Mr. Varun Chandel, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for respondents No.1 & 2/State.
None for respondent No.4.
At the request of learned vice counsel for the petitioner, post after two weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 3209 of 2019
.
08.03.2021 Present: None for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
Petitioner's counsel is not present. Post next week.
( Ravi Malimath )
r Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 604 of 2019
.
08.03.2021 Present: Mr. Suneet Goel, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for the respondents/State.
At the request of learned counsel for the petitioner, post after two weeks.
( Ravi Malimath )
r Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 1697 of 2017
.
08.03.2021 Present: Mr. Ramakant Sharma, Advocate, for the
petitioners.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for respondents No.1 to 3/State.
Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for respondents No.4 & 5.
Mr. Suneet Goel, Advocate, for respondents No.7 & 8.
Call after two weeks.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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CWP No. 1028 of 2021
.
08.03.2021 Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. R.S. Dogra, Senior Addl. AG with Mr. Ranjan Sharma, Mr. Shiv Pal Manhans, Mr. Vikas Rathore, Mr. Anil Jaswal, Addl. AGs, Mr. R.P. Singh, Mr. Amit Kumar Dhumal, and Mr. Bhupender Thakur, Dy. AGs, for respondents No1 and 2/State.
CMP No. 1703/2021Infructuous.
CWP No. 1028/2021 & CMP No.1704/2021 Notice. Mr. Ranjan Sharma, learned Additional Advocate General, takes notice on behalf of respondents No.1 & 2/State. Issue notice to the remaining respondents, returnable within four weeks, on taking steps within a week. Reply, if any, be filed, in the meanwhile.
CMP No.1705/2021The applicant/petitioner to file translated copy of documents within four weeks. The application is disposed off accordingly.
( Ravi Malimath )
Judge
( Jyotsna Rewal Dua )
March 08, 2021 Judge
(vs/rohit)
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