Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 29] [Entire Act] Union of India - Subsection Section 29(2) in The Right to Information Act, 2005 (2)Every rule made under this Act by a State Government shall be laid, as soon as may be after it is notified, before the State Legislature.
