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Pr. Commissioner Of Income Tax 3 vs Suncity Projects Pvt. Ltd. on 8 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.32                               COURT NO.8                 SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40301/2017

     (Arising out of impugned final judgment and order dated 18-04-2017
     in ITA No. 920/2016 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX                                      Petitioner(s)
     CENTRAL -3, NEW DELHI
                                                     VERSUS

     SUNCITY PROJECTS PVT. LTD.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.139226/2017-CONDONATION OF DELAY
     IN FILING and IA No.139229/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 08-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                   Mr. Tushar Mehta, ASG
                                         Mr. K. Radhakrishnan,Adv.
                                         Mr. Arjit Prasad,Adv.
                                         Mr. Rajat Nair,Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(KUSUM LATA SYAL) (SUMAN JAIN) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.01.10 16:44:06 TLT Reason: