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Delhi High Court - Orders

Godaddy Com Llc vs Jockey International Inc And Ors on 22 November, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~78 & 79
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 279/2023
                                       GODADDY COM LLC                                                                     .....Appellant
                                                                            Through:                 Mr. Mrinal Ojha, Mr. Debarshi
                                                                                                     Dutta, Mr. Arjun Mookerjee
                                                                                                     and Ms. Nikita Rathi, Advs.
                                                                            versus

                                       JOCKEY INTERNATIONAL INC
                                       AND ORS                           .....Respondents
                                                    Through: Mr. Saif Khan, Mr. Shobhit
                                                             Agarwal and Mr. Prajjwal
                                                             Kushwaha, Advs. for R-1.
                                                             Mr. Ujjawal Bhargava, Adv. for
                                                             Google LLC.

                             79
                             +         FAO(OS) (COMM) 33/2024
                                       GODADDY.COM LLC                                                                     .....Appellant
                                                                            Through:                 Mr. Mrinal Ojha, Mr. Debarshi
                                                                                                     Dutta, Mr. Arjun Mookerjee
                                                                                                     and Ms. Nikita Rathi, Advs.
                                                                            versus

                                       JOCKEY INTERNATIONAL INC
                                       & ORS.                            .....Respondents
                                                    Through: Mr. Saif Khan, Mr. Shobhit
                                                             Agarwal and Mr. Prajjwal
                                                             Kushwaha, Advs. for R-1
                                                             Mr. Ujjawal Bhargava, Adv. for
                                                             Google LLC.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 22.11.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2024 at 22:33:12 CM APPL. 68318/2024 [(Clubbing of Matter with (FAO (OS) (COMM) 173/2022)] in FAO(OS) (COMM)-279/2023 CM APPL. 68286/2024 [Clubbing of Matter with (FAO (OS) (COMM) 173/2022)] in FAO(OS) (COMM)-33/2024 Since the issues which are raised in the instant applications are found similar to those which are being considered by us in FAO(OS) (COMM) 173/2022, the prayer as made is granted.

These matters shall consequently tagged with FAO(OS)(COMM) 173/2022.

Accordingly, the applications stand disposed of. FAO(OS) (COMM) 279/2023 & FAO(OS) (COMM) 33/2024 Let the matters be called on 25.11.2024.

The date of 29 January 2025 already fixed stands cancelled.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

NOVEMBER 22, 2024/DR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2024 at 22:33:12