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State of Chattisgarh - Section

Section 14A in The Chhattisgarh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

14A. List of authorised colonies to be made publicly.

- The Competent Authority shall inform the general public through newspapers, radio and television that the list of authorised colonies those have been approved may be seen at certain places of the city. The competent authority shall make the list of authorised colonies publicly within a week of the end of every quarter.