Calcutta High Court
M/S Sree Balasaria Construction Pvt. ... vs Vodafone Essar East Ltd on 27 April, 2023
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD 10
ORDER SHEET
EC/226/2023
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
M/S SREE BALASARIA CONSTRUCTION PVT. LTD.
VS
VODAFONE ESSAR EAST LTD.
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 27th April, 2023.
Appearance:
Mr. K. Gupta, Adv.
Mr. A. Alin, Adv.
Ms. Nibedita Pal, Adv.
The Court: This is an application for execution of an award dated 26th June, 2014.
In view of the aforesaid, the Department is directed to issue notice under Order XXI Rule 22 sub-rule (1) of the Code of Civil Procedure, 1908. Let this matter appear eight weeks hence. In the meantime the department is directed to file a report.
(SHEKHAR B. SARAF, J.) B.Pal