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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)Other incomes through miscellaneous sales of distrained property, road side trees, stores and condemned material etc., the sales shall be confirmed by the competent authority.