Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Mizoram - Subsection Section 19(e) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (e)Such other authorities as may be declared by the Statutes to be the authorities of the University.
