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Himachal Pradesh High Court

Subhadra Bhardwaj vs . Pawan Kumar on 4 January, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Subhadra Bhardwaj Vs. Pawan Kumar Cr. Appeal No.555 of 2016 04.01.2023 Present: Mr. Divya Raj Singh, Advocate, for the appellant.

Ms. Vandana Kumari, Advocate, vice Mr. Sanjay Jaswal, Advocate, for the respondent.

Cr. MP No.4161 of 2022 For the reasons stated therein, this application filed for early hearing of the appeal is allowed and disposed of.

Cr. Appeal No.555 of 2016 As prayed for, list on 04.04.2023.

(Ajay Mohan Goel) Judge January 04, 2023 (Rishi) ::: Downloaded on - 04/01/2023 20:34:56 :::CIS