Rajasthan High Court - Jodhpur
Dr. Saroj Sharma vs State Of Rajasthan (2025:Rj-Jd:33338) on 29 July, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:33338]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 14340/2025
1. Dr. Saroj Sharma W/o Parmeshwar Khandelwal, Aged
About 40 Years, R/o Munni Ashram Ke Pass, Merta City,
Merta, Nagaur, Rajasthan. Working As Assistant Professor
(Hindi) Guest Faculty Under Vidya Sambal Yojna At Govt.
College Riyan Badi, Nagaur, Rajasthan.
2. Dr. Sanjay Sain S/o Raj Kumar, Aged About 35 Years, R/o
Ghosiwada Kachachari Road, Merta, Nagaur, Rajasthan.
Working As Assistant Professor (History) Guest Faculty
Under Vidya Sambal Yojna At Govt. College Riyan Badi,
Nagaur, Rajasthan.
3. Dhanraj Meena S/o Babu Lal Meena, Aged About 34
Years, R/o Mahaveerpura, Seesola, Nainwa, Bundi,
Rajasthan. Working As Assistant Professor (History) Guest
Faculty Under Vidya Sambhal Yojna At Govt. College
Mangrol, Baran, Rajasthan.
4. Dharm Raj Meena S/o Moti Lal Meena, Aged About 38
Years, R/o Village Haripura, Heerapur, Bhajneri, Bundi,
Rajasthan. Working As Assistant Professor (Political
Science) Guest Faculty Under Vidya Sambal Yojna At
Govt. College Siswali, Baran, Rajasthan.
5. Shahin Bano W/o Vahid Khan, Aged About 27 Years, R/o
Nagla Bhadoriya, Pureni, Dholpur, Rajasthan. Working As
Assistant Professor (Zoology) Guest Faculty Under Vidya
Sambal Yojna At Govt. College Baseri, Dholpur,
Rajasthan.
6. Vijay Kumar Paliwal S/o Tulsi Ram Paliwal, Aged About 39
Years, R/o 412/29, Nayaghar, Gulab Badi, Ajmer,
Rajasthan. Working As Assistant Professor (Geography)
Guest Faculty Under Vidya Sambal Yojna At Govt. College
Sarwar, Kekri, Ajmer, Rajasthan.
7. Dr. Surendra Kumar Saini S/o Shree Ram Saini, Aged
About 43 Years, R/o Ward No. 5, Dhani- Barali, Chanwara,
Jhunjhunun, Udaipurwati, Rajasthan. Working As
Assistant Professor (History) Guest Faculty Under Vidya
Sambal Yojna At Govt. Girls College Babai, Khetri,
Jhunjhunun, Rajasthan.
8. Dr. Dinesh Kumar Verma S/o Girdhari Lal Verma, Aged
About 48 Years, R/o Ward No. 10, Balaiyan, Dabla, Patan,
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Sikar, Rajasthan. Working As Assistant Professor
(Geography) Guest Faculty Under Vidya Sambhal Yojna At
Govt. Girls College Babai, Khetri, Jhunjhunun, Rajasthan.
9. Dr. Rajesh Kumar S/o Girdhari Lal Bawaliya, Aged About
48 Years, R/o Pithalpur, Ajitgarh, Sikar, Rajasthan.
Working As Assistant Professor (Political Science) Guest
Faculty Under Vidya Sambal Yojna At Govt. Girls College
Babai, Khetri, Jhunjhunun, Rajasthan.
10. Dr. Sanjeev Singh S/o Gyasan Singh, Aged About 54
Years, R/o 10, Kamrajpur, Nangal Mandawar (Rural),
Bijnor, Uttar Pradesh. Working As Assistant Professor
(Geography) Guest Faculty Under Vidhya Sambhal At
Govt. Girls College Karauli, Rajasthan.
11. Achal Arvind S/o Raj Kumar Arvind, Aged About 40 Years,
R/o D-8, Near Kenal Strret, Ballabh Bari Gumanpura,
Kota, Rajasthan. Working As Assistant Professor (Drawing
And Painting) Guest Faculty Under Vidya Sambal Yojna At
Govt. Girls College Rampura, Kota, Rajasthan.
12. Mukesh Kumar Verma S/o Madho Lal Verma, Aged About
44 Years, R/o Badoli, Balunda, Dooni, Tonk, Rajasthan.
Working As Assistant Professor (Hindi Lit.) Guest Faculty
Under Vidya Sambal Yojna At Govt. Girls College
Nagarfort, Tonk, Rajasthan.
13. Ramotar Saini S/o Rooda Ram Saini, Aged About 45
Years, R/o Ward No. 29, Near Power House, Agrsen
Colony, Kotputli, Jaipur, Rajasthan. Working As Assistant
Professor (Eafm) Guest Faculty Under Vidya Sambal Yojna
At Govt. College Deoli, Tonk, Rajasthan.
14. Pradhan Meena S/o Prabhu Lal Meena, Aged About 38
Years, R/o Village Doulatpura, Ghar, Dooni, Tonk,
Rajasthan. Working As Assistant Professor (Geography)
Guest Faculty Under Vidya Sambal Yojna At Govt. Girls
College Peeplu, Tonk, Rajasthan.
15. Lalita Asiwal W/o Mohan Lal Pahadiya, Aged About 40
Years, R/o 59/20-A, Defence Colony, Gurjar Ghati, Ajmer
Road, Jaipur, Tripolia Bazar, Jaipur, Rajasthan. Working As
Assistant Professor (History) Guest Faculty Under Vidya
Sambal Yojna At Govt. College Todaraisingh, Tonk,
Rajasthan.
16. Vijendra Singh Sikarwar S/o Hari Prasad Purviya, Aged
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About 36 Years, R/o Jind Baba Ke Pass, Karmchari Colony,
Gangapur City, Sawai Madhopur, Rajasthan. Working As
Assistant Professor (Abst) Guest Faculty Under Vidya
Sambal Yojna At Govt. College Hindaun City, Karauli,
Rajasthan.
17. Khushbu Pandey D/o Kailash Pandey, Aged About 35
Years, R/o 7, Pipli Balaji Ka Mandir, Nasirabad, Ajmer,
Rajasthan. Working As Assistant Professor (Geography)
Guest Faculty Under Vidya Sambal Yojna At Govt. College
Todaraisingh, Tonk, Rajasthan.
18. Aanchal Meena D/o Dashrath Singh Meena, Aged About
28 Years, R/o Behind Of Panchayat Bhawan, Ward No. 16.
Chhawani, Neemkathana, Sikar, Rajasthan. Working As
Assistant Professor (Business Adm.) Guest Faculty Under
Vidya Sambal Yojna At M.s.h.k.p.s. Govt. College Reodar,
Sirohi, Rajasthan.
19. Damodar Prasad S/o Ishwar Ram Sharma, Aged About 40
Years, R/o Dhhahar Ka Bas, Sikar, Rajasthan. Working As
Assistant Professor (Economics) Guest Faculty Under
Vidya Sambal Yojna At Govt. Girls College Kuchaman City,
Rajasthan.
20. Dr. Grace Cornelius, C/o. Cornelius Masih, Aged About 32
Years, R/o 2 B 18 Ii, Housing Board, Saket Nagar, Beawar,
Rajasthan. Working As Assistant Professor (Zoology)
Guest Faculty Under Vidya Sambal Yojna At Govt. College
Kishangarh, Renwal, Jaipur, Rajasthan.
21. Dr. Tikam Chand Bairwa S/o Lalluram Bairwa, Aged About
52 Years, R/o 127, Ganga Bag, Mela Ka Choraha, Ward
No. 3, Rajgarh, Alwar, Rajasthan. Working As Assistant
Professor (Political Science) Guest Faculty Under Vidya
Sambal Yojna At Govt. Girls College Bhandarej, Dausa,
Rajasthan.
22. Dr. Shankar Pratap Singh Tomar S/o Devi Singh Tomar,
Aged About 39 Years, R/o Gram Tarsama, Morena, Post
Konthar Kalan, Morena, Madhya Pradesh. Working As
Assistant Professor (Military Science) Guest Faculty Under
Vidya Sambal Yojna At Govt. Gori Devi Girls College
Alwar, Rajasthan.
----Petitioners
Versus
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1. State Of Rajasthan, Through Secretary, Department Of
Higher Education, Secretariat, Jaipur, (Raj.).
2. Commissioner, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur, (Raj.).
3. The Principal, Govt. College, Merta City, Nagaur,
Rajasthan.
4. The Principal, Govt. College Mangol, Baran, Rajasthan.
5. The Principal, Govt. College Baseri, Dholpur, Rajasthan.
6. The Principal, Govt. Girls College Sarwar, Kekri, Ajmer,
Rajasthan.
7. The Principal, Swami Vivekanand Govt. College, Khetri,
Jhunjhunun, Rajasthan.
8. The Principal, Govt. Girls College Karauli, Rajasthan.
9. The Principal, Govt. Girls College Rampura, Kota,
Rajasthan.
10. The Principal, Govt. College, Uniara, Tonk, Rajasthan.
11. The Principal, Govt. College Deoli, Tonk, Rajasthan.
12. The Principal, Govt. P.g. College Peeplu, Tonk, Rajasthan.
13. The Principal, Govt. College Todaraisingh, Tonk,
Rajasthan.
14. The Principal, Govt. P.g. College Hindaun City, Karauli,
Rajasthan.
15. The Principal, M.s.h.k.p.s. Govt. College Reodar, Sirohi,
Rajasthan.
16. The Principal, Smt. Rukmani Devi Ramdev Ladha Govt.
College, Nawa City, Rajasthan.
17. The Principal, S.r.l.s Govt. P.g. College Kaladera, Jaipur,
Rajasthan.
18. The Principal, Swargiya P.n.k.s. Govt. Pg College, Dausa,
Rajasthan.
19. The Principal, Babu Shobha Ram Govt. Arts College,
Alwar, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shiv Kumar Sharma with
Ms. Almas Khanam
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For Respondent(s) : Dr. Praveen Khandelwal, AAG assisted
by Ms. Yashvi Khandelwal.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 29/07/2025
1. Heard learned counsel for the parties.
2. The present writ petition has been filed with the following prayers:-
"i) Action of the respondents by which they are not allowing petitioners to give preference on their posts of college lecturers under vidya sambal yojana in respective colleges in respective subject may kindly be held illegal and arbitrary.
(ii) By Appropriate writ of direction the respondents may kindly be directed to give preference to the petitioners on the post of college lecturer under vidya sambal yojna in respective colleges in respective subject for next academic session 2025-2026/next academic semester and further academic sessions/semesters and also directed to respondents not to terminate services of petitioners till availability of vacant post in any Govt. College in state of Rajasthan in subject of petitioners,
(iii) By an Appropriate writ, order or direction, the respondents be directed to implement the directions passed vide order dated 28.08.2023 in the leading case no. S.B.C.W.P No. 1474/2023 titled Ram Chaturvedi & Ors. Vs. State of Rajasthan & Ors.(Annex. 05) as well as the circulars issued in compliance thereof dated 17.11.2021, 26.07.2024, 18.03.2025, 20.03.2025, 28.04.2025 and 18.07.2025 along with connected matters, till the Vidhya Sambal Scheme is in operation."
3. However, learned counsel for the petitioners submits that the petitioners will be satisfied if a liberty is granted to them to file an appropriate representation before the respondent-authorities for redressal of their grievances and the respondents may be directed to decide the same in accordance with law while keeping in mind (Downloaded on 30/07/2025 at 09:45:53 PM) [2025:RJ-JD:33338] (6 of 6) [CW-14340/2025] the judgments rendered by this Court as well as circulars issued by the respondents.
4. Learned counsel for the respondents submits that in case such representation is filed, the same shall be considered and decided by keeping in mind the judgment rendered by this Court at Jaipur Bench dated 28.08.2023 in S.B. Civil Writ Petition No.1474/2023 (Ram Chaturvedi & Ors. Vs. State of Rajasthan & Ors.) as well as the circulars issued in compliance thereof dated 17.11.2021, 26.07.2024, 18.03.2025, 20.03.2025 & 28.04.2025 issued by the respondents expeditiously.
5. In view of the submissions made before this Court, the present writ petition is disposed of with a liberty to the petitioners to file an appropriate representation before the respondents for redressal of their grievances and in case such representation is filed, the respondents are directed to decide the same while keeping in mind the judgments rendered by this Court as well as circulars issued by the respondents at the earliest preferably within a period of four weeks from the date of receipt of such representation, strictly in accordance with law.
(VINIT KUMAR MATHUR),J 250-SunilS/-
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