Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Madhya Pradesh - Subsection Section 44(3) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (3)The provisions of these Rules and any rules or orders made thereunder shall apply to any and every such fresh poll as they apply to the original poll.
