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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(v) in The Orissa Development Authorities Act, 1982

(v)the form and the manner in which notice shall be published inviting objections and suggestions with respect to the proposed modification in a development plan under Subsection (3) of Section 14 ;