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Delhi High Court - Orders

Mr. Sj vs Union Of India & Ors on 18 May, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~7,17,18,28 to 38 & 40
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                W.P.(C) 5608/2023 & CM APPL. 21997/2023
                                                MR. SJ .                                     ..... Petitioner
                                                                Through: Mr. Prashant Katara, Advocate.
                                                                versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Rakesh Kumar CGSC with Mr.
                                                                                                               Sunil, Advocate for UOI. (M:
                                                                                                               9873493541)
                                                                                                               Mr. Ashish Verma and Ms. Shalini
                                                                                                               Haldar, Advocates for R-5. (M:
                                                                                                               9674779970)
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-2.
                                    17                                                WITH
                                    +                                                 W.P.(C) 8557/2021
                                                JAIDEEP MIRCHANDANI & ANR.                                                      ..... Petitioners
                                                                                      Through:                 Mr. Rajesh Rai, Advocate. (M:
                                                                                                               9700870099)
                                                                                      versus

                                                UNION OF INDIA MINISTRY OF COMMUNICATION AND IT &
                                                ORS.                                                                            ..... Respondents
                                                                                      Through:                 Mr. Ajay Digpaul,CGSC Alongwith
                                                                                                               Ms. Swati Kwatra and Mr. Kamal
                                                                                                               Digpaul,       Advocates.       (M:
                                                                                                               9811157265)
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-2.
                                    18                                                WITH




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
                                     +           W.P.(C) 12620/2021 & CM APPL. 39734/2021, 54134/2022
                                                MOHAMMED UMAR ASHRAFI                                                             ..... Petitioner
                                                                                      Through:                 Mr. Sahil Solanki, Advocate.
                                                                                      versus

                                                UNION OF INDIA THROUGH MINISTRY OF INFORMATION
                                                AND BROADCASTING & ORS.                                                           ..... Respondents
                                                                                      Through:                 Mr Ajay Bhargava, Ms Abhisaar
                                                                                                               Bairagi, Mr Milind Sharma,Ms
                                                                                                               Natasha Syal, Advocate for R-5. (M:
                                                                                                               8860425001)
                                                                                                               Mr. P R Rajhans, Mr. Vivek Singh,
                                                                                                               Mr. Kapish Tripathi & Mr.
                                                                                                               Abhishek, Advocates for R-6.
                                                                                                               Mr Manish Mohan, CGSC. (M:
                                                                                                               8650805060)
                                                                                                               Mr. Sneha Dey, Advocate for R-4.
                                    28                          WITH
                                    +           W.P.(C) 1021/2016 & CM APPL. 4449/2016, 14981/2016,
                                                34401/2016 & 4263/2017
                                                LAKSH VIR SINGH YADAV                       ..... Petitioner
                                                                Through: Mr. Sanjay Vashishtho, Advocate.
                                                                         Mr. Rohit Madan, Mr. Anshumaan
                                                                         Sahni & Mr. Akshay Ravi, Advocates
                                                                         for P-1&2.
                                                                versus
                                                UNION OF INDIA & ORS                        ..... Respondent
                                                                Through: Mr. Jawahar Raja with Mr. Rajat
                                                                         Kumar, Ms. Varsha, Advocate for
                                                                         R-4
                                                                         Mr. Bhagvan Swarup Shukla, CGSC
                                                                         with Mr. Vikrant, Advocate.
                                                                         Mr. Deepak Tanwar, G.P. for UOI.
                                                                         Mr. Arvind Nigam, Sr. Advocate with
                                                                         Ms. Mamta Rani Jha, Mr. Rohan
                                                                         Anuja, Ms. Shurttima Euresa, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
                                                                                                                Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-2.
                                                                                                               Mr. Ankit Jain, Mr. Aditya
                                                                                                               Chauhan, Advocates for R-5.
                                                                                                               Mr. Ankit Rastogi, Mr. Siddharth
                                                                                                               Vardhaman & Mr. Saransh Saini,
                                                                                                               Advocates      for    R-3.      (M:
                                                                                                               9717417996)
                                    29                          WITH
                                    +                W.P.(C) 11553/2021 & CM APPL. 35651/2021
                                                ATUL DIKSHIT                                ..... Petitioner
                                                                Through: Ms. Tusharika Mattoo, Advocate.
                                                                           (M: 9999685048)
                                                                versus
                                                UNION OF INDIA & ORS.                       ..... Respondent
                                                                Through: Mr. Anurag Ahluwalia, CGSC for R-
                                                                           1.
                                                                           Mr. Arvind Nigam, Sr. Advocate with
                                                                           Ms. Mamta Rani Jha, Mr. Rohan
                                                                           Anuja, Ms. Shurttima Euresa, Mr.
                                                                           Vatsaya Vishal, Ms. Amishi Sodni &
                                                                           Ms. Akansha B., Advocates for R-2.
                                                                           Mr. Jawahar Raja, Advocate for R-3.
                                                                           (M: 9013379251)
                                    30                          WITH
                                    +           W.P.(C) 14360/2021 & CM APPL. 45255/2021, 2897/2022
                                                ANTRIKSH JOHRI                              ..... Petitioner
                                                                Through: Mr. Ashok Arora, Mr. Yogesh
                                                                           Bhardwaj & Ms. Devyani Bhardwaj,
                                                                           Advocates.
                                                                versus
                                                UNION OF INDIA & ANR.                       ..... Respondents
                                                                Through: Mr. Arvind Nigam, Sr. Advocate with
                                                                           Ms. Mamta Rani Jha, Mr. Rohan
                                                                           Anuja, Ms. Shurttima Euresa, Mr.
                                                                           Vatsaya Vishal, Ms. Amishi Sodni &
                                                                           Ms. Akansha B., Advocates for R-2.
                                    31                          WITH




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
                                     +               W.P.(C) 3918/2021 & CM APPL. 19941/2021
                                                JORAWER SINGH MUNDY @ JORAWAR SINGH
                                                MUNDY                                      ..... Petitioner
                                                               Through: Mr. Sanjay Kumar, Ms. Easha
                                                                         Kadian, Advocate. (M: 9871121201)
                                                               versus
                                                UNION OF INDIA & ORS.                      ..... Respondents
                                                               Through: Ms. Shiva Lakshmi, CGSC.
                                                                         Mr. Arvind Nigam, Sr. Advocate with
                                                                         Ms. Mamta Rani Jha, Mr. Rohan
                                                                         Anuja, Ms. Shurttima Euresa, Mr.
                                                                         Vatsaya Vishal, Ms. Amishi Sodni &
                                                                         Ms. Akansha B., Advocates for R-3.
                                                                         Mr. Jawahar Raja, Advocate.
                                                                         Mr. Vivek goyal (CGSPC) with Mr.
                                                                         Gokul Sharma and Ms. Aneeta
                                                                         Goyal, Advocates. (M:9045885304)

                                    32                          WITH
                                    +           W.P.(C) 6790/2021 & CM APPLs. 44110/2022, 44116/2022
                                                ASHUTOSH KAUSHIK                            ..... Petitioner
                                                                Through: Mr. Akshat Bajpai, Ms. Ishanee
                                                                           Sharma & Mr. Shobhit Trehan,
                                                                           Advocates. (M:7985177435)
                                                                versus
                                                UNION OF INDIA & ORS.                       ..... Respondent
                                                                Through: Mr. Sidharth Khattna, Advocate for
                                                                           R-1.
                                                                           Mr. Arvind Nigam, Sr. Advocate with
                                                                           Ms. Mamta Rani Jha, Mr. Rohan
                                                                           Anuja, Ms. Shurttima Euresa, Mr.
                                                                           Vatsaya Vishal, Ms. Amishi Sodni &
                                                                           Ms. Akansha B., Advocates for R-5.
                                    33                          WITH
                                    +                           W.P.(C) 8209/2021
                                                SHEKHAR SINGH JADAUN                        ..... Petitioner
                                                                Through: Mr. S Zeeshan Ali, Advocate.
                                                                versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
                                                 UNION OF INDIA & ORS.                                                           ..... Respondent
                                                              Through:                                         Mr. Harish V. Shankar, CGSC with
                                                                                                               Mr. Srish Kumar Mishra, Mr. Sagar
                                                                                                               Mehlawat & Mr. Alexander Mathai
                                                                                                               Paikaday, Advocates for R-1.
                                                                                                               Mr. Arvind Nigam, Sr. Advocate with
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-3.
                                                                                                               Mr. Jawahar Raja, Advocate. (M:
                                                                                                               9013379251)

                                    34                          WITH
                                    +           W.P.(C) 11372/2022 & CM APPL. 33466/2022 & 25986/2023
                                                MR. SATINDER SINGH BHASIN                     ..... Petitioner
                                                                Through: Mr. Apoorv Agarwal & Mr. Aman
                                                                           Raj         Singh,             Advocate.
                                                                           (M:9439474423)
                                                                versus
                                                UNION OF INDIA & ORS.                         ..... Respondents
                                                                Through: Ms. Nidhi Raman, CGSC with Mr.
                                                                           Zubin Singh, Advocate for R-1.
                                                                           Mr. Arvind Nigam, Sr. Advocate with
                                                                           Ms. Mamta Rani Jha, Mr. Rohan
                                                                           Anuja, Ms. Shurttima Euresa, Mr.
                                                                           Vatsaya Vishal, Ms. Amishi Sodni &
                                                                           Ms. Akansha B., Advocates for R-5.
                                                                           Mr. Ajit Warrier, Mr. Angad
                                                                           Kocchar, Mr. Arbaaz Hussain, Mr.
                                                                           Sajal Mendiratta, Advocates for R-7.
                                    35                          WITH
                                    +                W.P.(C) 12567/2022 & CM APPL. 38058/2022
                                                DR. ASHOK KUMAR CHOUDHARY                     ..... Petitioner
                                                                Through: Mr. Sanjay Vashishtha, Mr. Vishal
                                                                           Kumar,     Mr.      Aman        Tripathi
                                                                           Advocates. (M: 8511601438)
                                                                versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
                                                 UNION OF INDIA & ANR.                                                           ..... Respondent
                                                              Through:                                         Mr. Deepak Tanwar, Advocate. (M:
                                                                                                               9582124124)
                                                                                                               Ms. Arunima Dwivedi, CGSC Ms.
                                                                                                               Pinky Pawar, Mr. Aakash Pathak
                                                                                                               Advocates.
                                                                                                               Mr. Arvind Nigam, Sr. Advocate with
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-2.
                                    36                          WITH
                                    +                W.P.(C) 1671/2022 & CM APPL. 4805/2022
                                                MOLEESHA                                    ..... Petitioner
                                                                Through: Dr. Amit George, Mr. Piyo Harold
                                                                          Jaimon, Mr. Rayadurgam Bharat, Mr.
                                                                          Amol Acharya & Mr. Arkaneil
                                                                          Bhaumik, Advocates.
                                                                versus
                                                UNION OF INDIA & ORS.                       ..... Respondent
                                                                Through: Mr. Neeraj, Mr. Sahaj, Mr. Vedansh
                                                                          & Mr. Rudra, Advocates.
                                                                          Mr. Arvind Nigam, Sr. Advocate with
                                                                          Ms. Mamta Rani Jha, Mr. Rohan
                                                                          Anuja, Ms. Shurttima Euresa, Mr.
                                                                          Vatsaya Vishal, Ms. Amishi Sodni &
                                                                          Ms. Akansha B., Advocates for R-3.
                                                                          Mr. Jawahar Raja, Advocate for R-2.
                                                                          (M: 9013379251)
                                    37                          WITH
                                    +           W.P.(C) 8658/2022, CM APPL. 26071/2022, 36460/2022
                                                DHAWAL KUMAR                                ..... Petitioner
                                                                Through: Mr. Pankaj Mehta, Ms. Shweta Soni,
                                                                          Ms. Akansha Singh & Mr. Bhavya
                                                                          Kohli, Advocates.
                                                                versus
                                                UNION OF INDIA & ORS.                       ..... Respondent
                                                                Through: Mr. Vaibhav Gaggar, Senior Panel




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:23
                                                                                                                Counsel, Ms. Shefali Munde, Mr.
                                                                                                               Mrityunjay Mahendra, Advocates.
                                                                                                               (M:9810895033)
                                                                                                               Ms. Archana Surve (GP) with Mr.
                                                                                                               Vaibhav Gaggar (SPC). (M:
                                                                                                               9921498000)
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-5.
                                    38                                  WITH
                                    +                        W.P.(C) 2134/2023 & CM APPL. 8060/2023
                                                DR. ISHWARPRASAD GILADA                                                          ..... Petitioner
                                                                                      Through:                 Mr. Rohit Rathi, Advocate.
                                                                                      versus

                                                UNION OF INDIA AND ORS.                                                          ..... Respondent
                                                                                      Through:                 Mr. Piyush Beriwal & Mr. Vedansh
                                                                                                               Anand,        Advocates.        (M:
                                                                                                               8076802450)
                                                                                                               Mr. Vaibhav Gaggar, Senior Panel
                                                                                                               Counsel, Ms. Shefali Munde, Mr.
                                                                                                               Mrityunjay Mahendra, Advocates.
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-4
                                    40                                        AND
                                    +                                    W.P.(C) 4094/2023 & 15925/2023
                                                SHAKTINIDHI BAKHSHI                                                              ..... Petitioner
                                                                                      Through:                 Ms. Shivangi Sharma, Advocate.
                                                                                                               (M:7566834956)
                                                                                      versus

                                                UNION OF INDIA AND ORS.                                                          ..... Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:23
                                                                                       Through:                 Ms. Arunima Dwivedi CGSC, Ms
                                                                                                               Pinky Pawar, Mr Aakash Pathak
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Jawahar Raja, Advocate.
                                                                                                               Ms. Mamta Rani Jha, Mr. Rohan
                                                                                                               Anuja, Ms. Shurttima Euresa, Mr.
                                                                                                               Vatsaya Vishal, Ms. Amishi Sodni &
                                                                                                               Ms. Akansha B., Advocates for R-2.
                                                                                                               (M: 9693237825)

                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                                                      ORDER

% 18.05.2023

1. Hon'ble Judge is not holding Court today, as she is participating in an International Seminar.

2. List on 5th October, 2023.

BY ORDER (COURT MASTER) MAY 18, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:23