Delhi High Court - Orders
Mr. Sj vs Union Of India & Ors on 18 May, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~7,17,18,28 to 38 & 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5608/2023 & CM APPL. 21997/2023
MR. SJ . ..... Petitioner
Through: Mr. Prashant Katara, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Mr.
Sunil, Advocate for UOI. (M:
9873493541)
Mr. Ashish Verma and Ms. Shalini
Haldar, Advocates for R-5. (M:
9674779970)
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
17 WITH
+ W.P.(C) 8557/2021
JAIDEEP MIRCHANDANI & ANR. ..... Petitioners
Through: Mr. Rajesh Rai, Advocate. (M:
9700870099)
versus
UNION OF INDIA MINISTRY OF COMMUNICATION AND IT &
ORS. ..... Respondents
Through: Mr. Ajay Digpaul,CGSC Alongwith
Ms. Swati Kwatra and Mr. Kamal
Digpaul, Advocates. (M:
9811157265)
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
18 WITH
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
+ W.P.(C) 12620/2021 & CM APPL. 39734/2021, 54134/2022
MOHAMMED UMAR ASHRAFI ..... Petitioner
Through: Mr. Sahil Solanki, Advocate.
versus
UNION OF INDIA THROUGH MINISTRY OF INFORMATION
AND BROADCASTING & ORS. ..... Respondents
Through: Mr Ajay Bhargava, Ms Abhisaar
Bairagi, Mr Milind Sharma,Ms
Natasha Syal, Advocate for R-5. (M:
8860425001)
Mr. P R Rajhans, Mr. Vivek Singh,
Mr. Kapish Tripathi & Mr.
Abhishek, Advocates for R-6.
Mr Manish Mohan, CGSC. (M:
8650805060)
Mr. Sneha Dey, Advocate for R-4.
28 WITH
+ W.P.(C) 1021/2016 & CM APPL. 4449/2016, 14981/2016,
34401/2016 & 4263/2017
LAKSH VIR SINGH YADAV ..... Petitioner
Through: Mr. Sanjay Vashishtho, Advocate.
Mr. Rohit Madan, Mr. Anshumaan
Sahni & Mr. Akshay Ravi, Advocates
for P-1&2.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr. Jawahar Raja with Mr. Rajat
Kumar, Ms. Varsha, Advocate for
R-4
Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Vikrant, Advocate.
Mr. Deepak Tanwar, G.P. for UOI.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
Mr. Ankit Jain, Mr. Aditya
Chauhan, Advocates for R-5.
Mr. Ankit Rastogi, Mr. Siddharth
Vardhaman & Mr. Saransh Saini,
Advocates for R-3. (M:
9717417996)
29 WITH
+ W.P.(C) 11553/2021 & CM APPL. 35651/2021
ATUL DIKSHIT ..... Petitioner
Through: Ms. Tusharika Mattoo, Advocate.
(M: 9999685048)
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC for R-
1.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
Mr. Jawahar Raja, Advocate for R-3.
(M: 9013379251)
30 WITH
+ W.P.(C) 14360/2021 & CM APPL. 45255/2021, 2897/2022
ANTRIKSH JOHRI ..... Petitioner
Through: Mr. Ashok Arora, Mr. Yogesh
Bhardwaj & Ms. Devyani Bhardwaj,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
31 WITH
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
+ W.P.(C) 3918/2021 & CM APPL. 19941/2021
JORAWER SINGH MUNDY @ JORAWAR SINGH
MUNDY ..... Petitioner
Through: Mr. Sanjay Kumar, Ms. Easha
Kadian, Advocate. (M: 9871121201)
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-3.
Mr. Jawahar Raja, Advocate.
Mr. Vivek goyal (CGSPC) with Mr.
Gokul Sharma and Ms. Aneeta
Goyal, Advocates. (M:9045885304)
32 WITH
+ W.P.(C) 6790/2021 & CM APPLs. 44110/2022, 44116/2022
ASHUTOSH KAUSHIK ..... Petitioner
Through: Mr. Akshat Bajpai, Ms. Ishanee
Sharma & Mr. Shobhit Trehan,
Advocates. (M:7985177435)
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Sidharth Khattna, Advocate for
R-1.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-5.
33 WITH
+ W.P.(C) 8209/2021
SHEKHAR SINGH JADAUN ..... Petitioner
Through: Mr. S Zeeshan Ali, Advocate.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Harish V. Shankar, CGSC with
Mr. Srish Kumar Mishra, Mr. Sagar
Mehlawat & Mr. Alexander Mathai
Paikaday, Advocates for R-1.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-3.
Mr. Jawahar Raja, Advocate. (M:
9013379251)
34 WITH
+ W.P.(C) 11372/2022 & CM APPL. 33466/2022 & 25986/2023
MR. SATINDER SINGH BHASIN ..... Petitioner
Through: Mr. Apoorv Agarwal & Mr. Aman
Raj Singh, Advocate.
(M:9439474423)
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for R-1.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-5.
Mr. Ajit Warrier, Mr. Angad
Kocchar, Mr. Arbaaz Hussain, Mr.
Sajal Mendiratta, Advocates for R-7.
35 WITH
+ W.P.(C) 12567/2022 & CM APPL. 38058/2022
DR. ASHOK KUMAR CHOUDHARY ..... Petitioner
Through: Mr. Sanjay Vashishtha, Mr. Vishal
Kumar, Mr. Aman Tripathi
Advocates. (M: 8511601438)
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:22
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Deepak Tanwar, Advocate. (M:
9582124124)
Ms. Arunima Dwivedi, CGSC Ms.
Pinky Pawar, Mr. Aakash Pathak
Advocates.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
36 WITH
+ W.P.(C) 1671/2022 & CM APPL. 4805/2022
MOLEESHA ..... Petitioner
Through: Dr. Amit George, Mr. Piyo Harold
Jaimon, Mr. Rayadurgam Bharat, Mr.
Amol Acharya & Mr. Arkaneil
Bhaumik, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Neeraj, Mr. Sahaj, Mr. Vedansh
& Mr. Rudra, Advocates.
Mr. Arvind Nigam, Sr. Advocate with
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-3.
Mr. Jawahar Raja, Advocate for R-2.
(M: 9013379251)
37 WITH
+ W.P.(C) 8658/2022, CM APPL. 26071/2022, 36460/2022
DHAWAL KUMAR ..... Petitioner
Through: Mr. Pankaj Mehta, Ms. Shweta Soni,
Ms. Akansha Singh & Mr. Bhavya
Kohli, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Vaibhav Gaggar, Senior Panel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:23
Counsel, Ms. Shefali Munde, Mr.
Mrityunjay Mahendra, Advocates.
(M:9810895033)
Ms. Archana Surve (GP) with Mr.
Vaibhav Gaggar (SPC). (M:
9921498000)
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-5.
38 WITH
+ W.P.(C) 2134/2023 & CM APPL. 8060/2023
DR. ISHWARPRASAD GILADA ..... Petitioner
Through: Mr. Rohit Rathi, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. Piyush Beriwal & Mr. Vedansh
Anand, Advocates. (M:
8076802450)
Mr. Vaibhav Gaggar, Senior Panel
Counsel, Ms. Shefali Munde, Mr.
Mrityunjay Mahendra, Advocates.
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-4
40 AND
+ W.P.(C) 4094/2023 & 15925/2023
SHAKTINIDHI BAKHSHI ..... Petitioner
Through: Ms. Shivangi Sharma, Advocate.
(M:7566834956)
versus
UNION OF INDIA AND ORS. ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:23
Through: Ms. Arunima Dwivedi CGSC, Ms
Pinky Pawar, Mr Aakash Pathak
Advocates for UOI.
Mr. Jawahar Raja, Advocate.
Ms. Mamta Rani Jha, Mr. Rohan
Anuja, Ms. Shurttima Euresa, Mr.
Vatsaya Vishal, Ms. Amishi Sodni &
Ms. Akansha B., Advocates for R-2.
(M: 9693237825)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.05.2023
1. Hon'ble Judge is not holding Court today, as she is participating in an International Seminar.
2. List on 5th October, 2023.
BY ORDER (COURT MASTER) MAY 18, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:25:23