Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Oil Mines Regulations, 2017

(1)No person shall be appointed as Chief Inspector of Mines unless he holds a degree in mining engineering of an educational institution approved by the Central Government.