Gujarat High Court
Kosan Industries Pvt. Ltd vs Sunandaben Ishwarbhai Badgujar on 2 April, 2025
NEUTRAL CITATION
C/SCA/4204/2022 ORDER DATED: 02/04/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4204 of 2022
With
R/SPECIAL CIVIL APPLICATION NO. 7270 of 2022
With
R/SPECIAL CIVIL APPLICATION NO. 6899 of 2022
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KOSAN INDUSTRIES PVT. LTD. & ANR.
Versus
SUNANDABEN ISHWARBHAI BADGUJAR & ANR.
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Appearance:
MR AK CLERK(235) for the Petitioner(s) No. 1,2
MR P C CHAUDHARI(5770) for the Respondent(s) No. 1,2
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CORAM:HONOURABLE MRS. JUSTICE M. K. THAKKER
Date : 02/04/2025
ORAL ORDER
1. Learned advocate Mr. Clerk has placed on record the order passed by the learned Labour Court, Surat in Recovery Application No.152 of 2021, recording the settlement arrived at between the parties and disposing of the recovery application. The same is ordered to be taken on record.
2. In view of above order and the settlement arrived at between the parties. Hence, present petitions are disposed of.
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