Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 85 in Sikkim Excise Act, 1992 85. Repeal and saving. - 1. On and from the date of commencement of this Act, the Sikkim Excise Act, 1971 shall stand repealed.
