Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 457(2)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(2)(i) in The Bombay Provincial Municipal Corporations Act, 1949

(i)the payment of conveyance charges to the Chairman and members of the Transport Committee for attendance at meetings thereof;