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Bombay High Court

M/S Priyadarshini Anusuchit Jaati ... vs Batliboi Ltd. Batliboi House, S.V.Road ... on 12 August, 2025

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                                  CORAM        : ROHIT W. JOSHI, J.
                                    DATE       : 12th AUGUST 2025
PER COURT :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

                       Matters                           Date

      969 WRIT PETITION NO. 7447 OF 2024 WITH            10.09.2025

CIVIL APPLICATION NO. 816 OF 2025 974 WRIT PETITION NO. 8358 OF 2024 WITH WRIT PETITION NO. 8591 OF 2024 WRIT PETITION NO. 8398 OF 2024 975 WRIT PETITION NO. 8468 OF 2024 976 WRIT PETITION NO. 9045 OF 2024 WITH WRIT PETITION NO. 4795 OF 2024 WRIT PETITION NO. 9044 OF 2024 978 WRIT PETITION NO. 9171 OF 2024 980 WRIT PETITION NO. 9421 OF 2024 11.09.2025 981 WRIT PETITION NO. 9440 OF 2024 983 WRIT PETITION NO. 9668 OF 2024 984 WRIT PETITION NO. 9750 OF 2024 985 WRIT PETITION NO. 10071 OF 2024 986 WRIT PETITION NO. 10072 OF 2024 12.09.2025 987 WRIT PETITION NO. 10085 OF 2024 988 WRIT PETITION NO. 10473 OF 2024 989 WRIT PETITION NO. 10503 OF 2024 990 WRIT PETITION NO. 10522 OF 2024 992 WRIT PETITION NO. 10542 OF 2024 15.09.2025 994 WRIT PETITION NO. 10788 OF 2024 995 WRIT PETITION NO. 10910 OF 2024 996 WRIT PETITION NO. 10921 OF 2024 997 WRIT PETITION NO. 11027 OF 2024 998 WRIT PETITION NO. 11061 OF 2024 1/2 999 WRIT PETITION NO. 11114 OF 2024 15.09.2025 1000 WRIT PETITION NO. 11309 OF 2024 1001 WRIT PETITION NO. 11373 OF 2024 1002 WRIT PETITION NO. 11381 OF 2024 1003 WRIT PETITION NO. 11415 OF 2024 16.09.2025 1004 WRIT PETITION NO. 11498 OF 2024 1009 WRIT PETITION NO. 12078 OF 2024 1010 WRIT PETITION NO. 12114 OF 2024 1012 WRIT PETITION NO. 12616 OF 2024 1013 WRIT PETITION NO. 12648 OF 2024 1015 WRIT PETITION NO. 13163 OF 2024 1016 WRIT PETITION NO. 13669 OF 2024 1017 WRIT PETITION NO. 13981 OF 2024 1018 WRIT PETITION NO. 14021 OF 2024 1019 WRIT PETITION NO. 14024 OF 2024 18.09.2025 1020 WRIT PETITION NO. 14143 OF 2024 1021 WRIT PETITION NO. 14159 OF 2024 1022 WRIT PETITION NO. 14166 OF 2024 1023 ARBITRATION APPLICATION NO. 4 OF 2015 1024 ARBITRATION APPLICATION NO. 30 OF 2019 1025 ARBITRATION APPLICATION NO. 20 OF 2022 1026 ARBITRATION APPLICATION NO. 30 OF 2023 1027 ARBITRATION APPLICATION NO. 13 OF 2024 1028 ARBITRATION APPLICATION NO. 19 OF 2024 WITH ARBITRATION APPLICATION NO. 18 OF 2024 1029 ARBITRATION APPLICATION NO. 33 OF 2024 1030 ARBITRATION APPLICATION NO. 39 OF 2024 1031 ARBITRATION APPLICATION NO. 40 OF 2024 1033 ARBITRATION APPEAL NO. 20 OF 2010 19.09.2025 WITH CIVIL APPLICATION NO. 12641 OF 2010 IN ARBA/20/2010 WITH CIVIL APPLICATION NO. 8577 OF 2025 IN ARBA/20/2010 ROHIT W. JOSHI JUDGE NAJEEB..

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