Delhi High Court - Orders
Parle Products Pvt Ltd vs Xerox Corporation & Anr on 23 January, 2019
Bench: G.S.Sistani, Jyoti Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 7/2019, C.M.1612/2019
PARLE PRODUCTS PVT LTD. ..... Appellant
Through: Mr.Bikash Ghorai, Advocate
versus
XEROX CORPORATION & ANR. ..... Respondents
Through: Ms.Eva Biswal, Advocate
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 23.01.2019 The Hon'ble Division Bench has not assembled as Hon'ble Mr. Justice G.S.Sistani is on leave today.
Renotify on 12.02.2019.
By Order (Court Master) JANUARY 23, 2019 rb