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[Cites 0, Cited by 0] [Section 277B] [Entire Act]

State of Rajasthan - Subsection

Section 277B(x) in Rajasthan Panchayati Raj Rules, 1996

(x)the Rajasthan Subordinate and Ministerial Services Selection Board shall prepare category wise merit list of the candidates declared successful in the examination conducted for selection of Village level workers or Clerk Grade-II examination as the case may be :