Supreme Court - Daily Orders
Dcm Shriram Consolidated Limited vs Union Of India Ministry Of Finance on 26 November, 2014
ITEM NO.111 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K.ARUL
Civil Appeal No(s). 9589/2011
DCM SHRIRAM CONSOLIDATED LIMITED Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
C.A. No. 9733/2011
(With C.A. No. 2680/2013
(With Office Report)
Date : 26/11/2014 This appeal was called on for hearing today.
For Appellant(s)
Ms. Rashmi, Adv.
Mr. Prem Prakash,Adv.
Mr. Karma Dorjee, Adv.
Mr. Anupam Lal Das,Adv.
Mr. Balaji Srinivasan,Adv.
For Respondent(s)
Mr. Om Prakash, Adv.
Mr. B. Krishna Prasad,Adv.
Mr. Ganesh Kamath, Adv.
M/s. M. V. Kini & Associates,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matters fall under the complete category. Registry to process for listing before the Hon'ble Court, as per rules.
Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.29 (DR. K. ARUL) 12:30:33 IST Reason: Registrar