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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(1) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(1)No costs, by way of process fee, pleader's fee and witness battas shall be allowed in proceedings before the Tribunal and the Special Appellate Tribunal, in cases where the claim is uncontested or is decreed on admission or compromised.