Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(1)(a) in Grama Panchayats Rules, 1968

(a)construct approaches, entrances, gates, drains and cess-pits for such market and provide it with latrines of such description and in such position and number as the Grama Panchayat may think fit;