Allahabad High Court
Sant Ram Verma & Anr. vs Masoon Ali Sarwar,Dir.Panchayati ... on 12 July, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT No. - 999 of 2019 Applicant :- Sant Ram Verma & Anr. Opposite Party :- Masoon Ali Sarwar,Dir.Panchayati Raj,Lohiya Bhawan,Lucknow. Counsel for Applicant :- Uma Shankar Singh Hon'ble Dinesh Kumar Singh,J.
No one has appeared on behalf of the petitioners to prosecute the case even on revised call. However, learned counsel for the respondent is present.
Contempt petition is accordingly dismissed for non-prosecution.
Order Date :- 12.7.2019 mks