Punjab-Haryana High Court
Dr.J.S.Yadav & Others vs The State Of Haryana Through The Chief ... on 11 October, 2012
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CWP No.15059 of 1994
Date of decision:11.10.2012
Dr.J.S.Yadav & others .....Petitioners
Versus
The State of Haryana through the Chief Secretary to Government of
Haryana, Civil Secretariat, Chandigarh .....Respondent
CORAM : HON'BLE MR.JUSTICE G.S.SANDHAWALIA
Present: Mr.Dheeraj Jain, Advocate, for
Mr.S.P.Jain, Advocate, for the petitioners,
Mr.Saurabh Mohunta, DAG, Haryana.
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G.S.SANDHAWALIA J. (Oral)
1. Counsel for the petitioners states that the present writ petition has been rendered infructuous.
2. Ordered accordingly.
11.10.2012 (G.S.SANDHAWALIA) sailesh JUDGE