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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(3)(a) in The Rajasthan Sales Tax Rules, 1995

(a)Blank forms ST 28 shall be obtained by the awarder from the Assistant Commissioner or the Commercial Taxes Officers of the area where the office of such awarder is situated, or from any other Officer authorised by the Commissioner, as the case may be, on payment of rupees fifty for each book containing 25 forms.