Supreme Court - Daily Orders
Beacon Trusteeship Ltd vs Jayesh Sanghrajka on 20 January, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
CA Nos. 8068-8070/2024 etc.
ITEM NO.29 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 8068-8070/2024
BEACON TRUSTEESHIP LTD. Appellant(s)
VERSUS
JAYESH SANGHRAJKA & ORS. Respondent(s)
(IA No. 188652/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 164423/2024 - STAY APPLICATION
WITH
C.A. No. 10968/2024 (XVII)
(FOR EX-PARTE STAY ON IA 214382/2024 and FOR PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 216249/2024)
C.A. No. 12809/2024 (XVII)
(FOR STAY APPLICATION ON IA 261457/2024 and FOR APPLICATION FOR
TAKING ON RECORD ON IA 262983/2024)
Date : 20-01-2025 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) :
Mr. Devashish Bharuka, Sr. Adv.
Mr. Kaushik Poddar, AOR
Mr. Saurabh Jain, Adv.
Mr. Vivek Raja, Adv.
Mr. Prayag Jain, Adv.
Mr. Abhijeet Sinha, Sr. Adv.
Ms. Vaishnavi Rao, Adv.
Mr. Divyam Sharma, Adv.
Mr. Pranav Wahi, Adv.
Ms. Sneha Jaisingh, AOR
For Respondent(s) :
Ms. Nitya Shah, Adv.
Mr. Rahul Kripalani, Adv.
Signature Not Verified
Mr. Ankit Yadav, AOR
Digitally signed by
Deepak Guglani
Date: 2025.01.23
Ms. Kinnar Shah, Adv.
16:52:04 IST
Reason: Ms. Supraja V., Adv.
Ms. Masooma Rizvi, Adv.
Ms. Surbhi Singh, Adv.
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CA Nos. 8068-8070/2024 etc.
Ms. Shaoni Das, Adv.
Mr. R. Gopalakrishnan, AOR
Mr. R. Sudhinder, Adv.
Mr. Sandeep Singhi, Adv.
Ms. Aastha Trivedi, Adv.
Mr. Anand Amit, Adv.
Mr. Tishampati Sen, Adv.
Ms. Riddhi Sancheti, AOR
Mr. Dikshat Mehra, Adv.
Mr. Ashish Parwani, Adv.
Mr. Anurag Anand, Adv.
Mr. Mukul Kulhari, Adv.
Mr. Dhruv Mehta, Sr. Adv. (N/P)
Mr. Denzil Arambhan, Adv.
Mr. Dharav Shah, Adv.
Ms. Amisha Patel, Adv.
Mr. Dhawal Desai, Adv.
Mr. Shubham Saini, Adv.
Mr. Anubhav Ray, Adv.
Mr. Pranaya Goyal, AOR
Ms. Vaishnavi Rao, Adv.
Mr. Divyam Sharma, Adv.
Mr. Pranav Wahi, Adv.
Ms. Sneha Jaisingh, AOR
Mr. Sumit Goel, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
M/s. Parekh & Co., AOR
Mr. Samir Malik, Adv.
Mr. Shahan Ulla, Adv.
Mr. Varun Kalra, Adv.
Mr. Pranav Khanna, Adv.
M/s. D.S.K. Legal, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Civil Appeal No. 12809/2024
Fresh steps for service of notice on the unserved respondents will be taken within seven days from today. 2 CA Nos. 8068-8070/2024 etc. The matter will be listed before the Registrar’s Court for completion of service in the week commencing 17.02.2025. List before the Court in the week commencing 21.04.2025. Civil Appeal Nos. 8068-8070/2024 and 10968/2024 Re-list in the week commencing 21.04.2025.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
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