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[Cites 0, Cited by 0] [Section 160] [Entire Act]

Union of India - Subsection

Section 160(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)No train shall be worked without a communication display unit in the driving cab of the locomotive and a sense and brake unit of end of train telemetry system mounted on the rear coupler of the rear most vehicle, except in case of emergency in accordance with special instructions.