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Gujarat High Court

Ranchhodbhai Lilabhai Desai vs Prakash Devshibhai & on 4 July, 2017

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, A.G.Uraizee

                      C/FA/1740/2017                                               ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                   FIRST APPEAL NO. 1740 of 2017

         ==========================================================
                         RANCHHODBHAI LILABHAI DESAI....Appellant(s)
                                         Versus
                          PRAKASH DEVSHIBHAI & 10....Defendant(s)
         ==========================================================
         Appearance:
         MR KUNJAL D PANDYA, ADVOCATE for the Appellant(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
                  and
                  HONOURABLE MR.JUSTICE A.G.URAIZEE

                                          Date : 04/07/2017


                                           ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice for final disposal returnable on 1.8.2017. Direct service permitted.

(S.R.BRAHMBHATT, J.) (A.G.URAIZEE,J) Pallav Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jul 04 23:50:02 IST 2017