Gujarat High Court
Ranchhodbhai Lilabhai Desai vs Prakash Devshibhai & on 4 July, 2017
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/FA/1740/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1740 of 2017
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RANCHHODBHAI LILABHAI DESAI....Appellant(s)
Versus
PRAKASH DEVSHIBHAI & 10....Defendant(s)
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Appearance:
MR KUNJAL D PANDYA, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 04/07/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice for final disposal returnable on 1.8.2017. Direct service permitted.
(S.R.BRAHMBHATT, J.) (A.G.URAIZEE,J) Pallav Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jul 04 23:50:02 IST 2017