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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(k) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(k)"marketing" means all activities relating to the transport, grading, polling, marketing and sale of agricultural or industrial produce, whether in the primary form or. in semi-processed form;