Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 292(3)] [Section 292] [Entire Act]

State of West Bengal - Subsection

Section 292(3)(i) in The West Bengal Motor Vehicles Rules, 1989

(i)the projecting load falls within the limits of the body of a trader being drawn by the goods vehicle; or